Section 67 in The Special Economic Zones Rules, 2006
67. Orders by the Board. - The Board shall,-
(a)after considering the appeal preferred to it under rule 55;(b)after considering further documentary evidence referred to in rule 64, and(c)after giving hearing under rule 66, pass such orders or give such directions as may be necessary or expedient to give effect to, or in relation to, its orders.
