Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Bombay High Court

Keshav Malhari Landge And Anr vs Ismail Mahmommad Hanif Shaikh And Anr on 8 March, 2019

Author: P.R. Bora

Bench: P.R. Bora

                                                                  908 to 922(awaitB)

                                         1

         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    BENCH AT AURANGABAD

                       908 FIRST APPEAL NO.123 OF 2006

                      SHOBHABAI DINKARRAO DESHMUKH
                                  VERSUS
                        BHIKA JAIRAM RATHOD & ANR
                                    ...

            909 CIVIL APPLICATION NO.8296 OF 2017
  IN FAST/11979/2017 WITH CA/8297/2017 IN FAST/12336/2017
            WITH CA/8298/2017 IN FAST/12338/2017

                        DEORAO RAMBHAU SUBHEDAR
                                  VERSUS
                    THE STATE OF MAHARASHTRA AND ANR
                                    ...

                 910 CIVIL APPLICATION NO.12821 OF 2017
                            IN FAST/33222/2017

    THE NEW INDIA ASSURANCE CO. LTD., THR ITS AUTHORIZED
              SIGNATORY SURYAKANT S MAKHAR
                          VERSUS
               UJWALA DINESH JADHAV AND ORS
                            ...

                  911 CIVIL APPLICATION NO.1141 OF 2018
                            IN FAST/27665/2017

                   SAVITA MOHANRAO DUDBHATE AND ANR
                                VERSUS
                     BABURAO GUNAJI NAYANE AND ANR
                                  ...

                 912 CIVIL APPLICATION NO.14858 OF 2018
                            IN FAST/31803/2018

                            SK. YASIN SK. CHAND
                                  VERSUS
                    THE STATE OF MAHARASHTRA AND ORS
                                     ...

                      913 FIRST APPEAL NO.224 OF 2019
                      WITH CA/1310/2019 IN FA/224/2019

                               SHEETAL AKASH BHANGALE
                                       VERSUS
                               AKASH PRAKASH BHANGALE


::: Uploaded on - 11/03/2019                   ::: Downloaded on - 14/03/2019 19:36:48 :::
                                                                 908 to 922(awaitB)

                                      2

                                      ...

                       914 FIRST APPEAL NO.240 OF 2019

               SHHANIBAI UTTAM PAWAR AND ORS
                           VERSUS
      THE BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD.,
                      DHULE AND ANR
                             ...

                       915 FIRST APPEAL NO.241 OF 2019

                      PRATIKALA GAMBHIR PATIL AND ORS
                                  VERSUS
                       RAMSING RAMSWAROOP AND ORS
                                    ...

                       916 FIRST APPEAL NO.245 OF 2019

                     VAISHALI JAGANNATH WANI AND ORS
                                  VERSUS
                      MUKESH MADHUKAR PATIL AND ORS
                                    ...

                  918 CIVIL APPLICATION NO.1460 OF 2019
                            IN FAST/30381/2018

                      SUNANDA UDDHAVRAO SAMUNDRE
                                  VERSUS
                    THE STATE OF MAHARASHTRA AND ORS
                                    ...

                        919 FIRST APPEAL NO.38 OF 2005

                           MANISHA NITIN EKBOTE
                                  VERSUS
                     NATIONAL INSURANCE CO LTD. & ORS.
                                    ...

                     920 FIRST APPEAL NO.2672 OF 2016
                     WITH CA/9853/2016 IN FA/2672/2016

        RELIANCE GENERAL INSURANCE CO. THR ITS MANAGER
                            VERSUS
                MEERABAI SHIVNATH TUPE AND ORS
                              ...

                       921 FIRST APPEAL NO.394 OF 2017


::: Uploaded on - 11/03/2019                 ::: Downloaded on - 14/03/2019 19:36:48 :::
                                                                    908 to 922(awaitB)

                                      3


                   RELIANCE GENERAL INSURANCE CO. LTD.
                                 VERSUS
                    USHATAI VITHALRAO UNHALE AND ORS
                                    ...

                       922 FIRST APPEAL NO.387 OF 2019

                   KESHAV MALHARI LANDGE AND ANR
                              VERSUS
               ISMAIL MAHMOMMAD HANIF SHAIKH AND ANR
                                ....

               Advocates for the respective parties are present.
                                     ....

                                    CORAM : P.R. BORA, J.

DATED : 08th FABRUARY, 2019 PER COURT:-

1. Await Notice / R and P, returnable after four weeks.
2. Interim relief, if any, to continue till then.

( P.R. BORA ) JUDGE Sudhir Rane ::: Uploaded on - 11/03/2019 ::: Downloaded on - 14/03/2019 19:36:48 :::