Bombay High Court
Keshav Malhari Landge And Anr vs Ismail Mahmommad Hanif Shaikh And Anr on 8 March, 2019
Author: P.R. Bora
Bench: P.R. Bora
908 to 922(awaitB)
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
908 FIRST APPEAL NO.123 OF 2006
SHOBHABAI DINKARRAO DESHMUKH
VERSUS
BHIKA JAIRAM RATHOD & ANR
...
909 CIVIL APPLICATION NO.8296 OF 2017
IN FAST/11979/2017 WITH CA/8297/2017 IN FAST/12336/2017
WITH CA/8298/2017 IN FAST/12338/2017
DEORAO RAMBHAU SUBHEDAR
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
910 CIVIL APPLICATION NO.12821 OF 2017
IN FAST/33222/2017
THE NEW INDIA ASSURANCE CO. LTD., THR ITS AUTHORIZED
SIGNATORY SURYAKANT S MAKHAR
VERSUS
UJWALA DINESH JADHAV AND ORS
...
911 CIVIL APPLICATION NO.1141 OF 2018
IN FAST/27665/2017
SAVITA MOHANRAO DUDBHATE AND ANR
VERSUS
BABURAO GUNAJI NAYANE AND ANR
...
912 CIVIL APPLICATION NO.14858 OF 2018
IN FAST/31803/2018
SK. YASIN SK. CHAND
VERSUS
THE STATE OF MAHARASHTRA AND ORS
...
913 FIRST APPEAL NO.224 OF 2019
WITH CA/1310/2019 IN FA/224/2019
SHEETAL AKASH BHANGALE
VERSUS
AKASH PRAKASH BHANGALE
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908 to 922(awaitB)
2
...
914 FIRST APPEAL NO.240 OF 2019
SHHANIBAI UTTAM PAWAR AND ORS
VERSUS
THE BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD.,
DHULE AND ANR
...
915 FIRST APPEAL NO.241 OF 2019
PRATIKALA GAMBHIR PATIL AND ORS
VERSUS
RAMSING RAMSWAROOP AND ORS
...
916 FIRST APPEAL NO.245 OF 2019
VAISHALI JAGANNATH WANI AND ORS
VERSUS
MUKESH MADHUKAR PATIL AND ORS
...
918 CIVIL APPLICATION NO.1460 OF 2019
IN FAST/30381/2018
SUNANDA UDDHAVRAO SAMUNDRE
VERSUS
THE STATE OF MAHARASHTRA AND ORS
...
919 FIRST APPEAL NO.38 OF 2005
MANISHA NITIN EKBOTE
VERSUS
NATIONAL INSURANCE CO LTD. & ORS.
...
920 FIRST APPEAL NO.2672 OF 2016
WITH CA/9853/2016 IN FA/2672/2016
RELIANCE GENERAL INSURANCE CO. THR ITS MANAGER
VERSUS
MEERABAI SHIVNATH TUPE AND ORS
...
921 FIRST APPEAL NO.394 OF 2017
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908 to 922(awaitB)
3
RELIANCE GENERAL INSURANCE CO. LTD.
VERSUS
USHATAI VITHALRAO UNHALE AND ORS
...
922 FIRST APPEAL NO.387 OF 2019
KESHAV MALHARI LANDGE AND ANR
VERSUS
ISMAIL MAHMOMMAD HANIF SHAIKH AND ANR
....
Advocates for the respective parties are present.
....
CORAM : P.R. BORA, J.
DATED : 08th FABRUARY, 2019 PER COURT:-
1. Await Notice / R and P, returnable after four weeks.
2. Interim relief, if any, to continue till then.
( P.R. BORA ) JUDGE Sudhir Rane ::: Uploaded on - 11/03/2019 ::: Downloaded on - 14/03/2019 19:36:48 :::