Uttarakhand High Court
Km. Pratibha Tiwari & Others vs State Of Uttarakhand & Others on 3 November, 2014
Author: Sudhanshu Dhulia
Bench: Sudhanshu Dhulia
Recall Application No. 7929 IN WPSS No. 465 of 2014 Hon'ble Sudhanshu Dhulia, J.
Mr. Manoj Tiwari, learned Senior Advocate assisted by Mr. Alok Mahra, Advocate, present for the applicant/petitioner.
Mr. Subhash Upadhyay, learned C.S.C., present for the State.
At the request of learned counsel for the applicant, list this petitioner on 05.11.2014 in the daily cause list.
(Sudhanshu Dhulia, J.) 03.11.2014 Aswal