Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act] State of Haryana - Subsection Section 8(2)(c) in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002 (c)exercise all powers necessary and be responsible for carrying out the provisions of the Act, the rules and the regulations made thereunder;