Kerala High Court
Arathy S.Menon vs State Of Kerala on 25 February, 2019
Author: A.Muhamed Mustaque
Bench: A.Muhamed Mustaque
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
MONDAY ,THE 25TH DAY OF FEBRUARY 2019 / 6TH PHALGUNA,
1940
WP(C).No. 4947 of 2019
PETITIONERS:
1 ARATHY S.MENON,
AGED 24 YEARS
D/O. V.SASIKUMAR, RAMANILAYAM, PANAMPILLY
HOUSE, KATHIKUDAM P.O., KORATTY-680 308
2 PRINCE K.THOMAS
AGED 26 YEARS
S/O. K.M THOMAS, KATTUPARAYAIL PRINCE VILLA,
NETAJI NAGAR, MANIKUNI, S.BATHERY, WAYANAD
DISTRICT -673 592
3 ADARSH R.S.,
AGED 25 YEARS
S/O. RAJAN P., MALOOS HOUSE, PUKKUTTIYIL,
THRIKKUTTISSERY, VAKAYAD POST, KOZHIKODE-673
614
4 JAMSHID RAZI V.P.
AGED 25 YEARS
S/O.KUNHABDULLA VP, SANGEETH, THALIYIL P.O.,
KUTTIADY, CALICUT
5 ANOOJA R. BABU
AGED 24 YEARS
D/O. BABU P.D., PARAMBUVELI, KANICHUKULANGARA
P.O., CHERTHALA, ALAPPUZHA-688 582
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6 AKSA SARA THOMAS,
AGED 25 YEARS
D/O. THOMAS P.T., PALAKUZHIYIL HOUSE,
PAMPAKUDA P.O., ERNAKULAM DSITRICT-686 667
7 RISHIKRISHNA S.,
AGED 26 YEARS
S/O. K.A.SASI, YEDU BHAVANAM, CLAPPANA P.O.,
VALLIKAVU, KARUNAGAPPALLY, KOLLAM-690 525
8 ASHLIN JEEVA THAMPI
AGED 24 YEARS
D/O. THAMPI ISSAC,ARTECH APARTMENT, FLAT
NO.7E, SREEKARYAM P.O., TRIVANDRUM
9 HARSHIDHA U.,
AGED 25 YEARS
D/O. KAREEM U., SALI NIVAS, PARAYIL PADAM,
P.O.NALLALAM , CALICUT - 673 027.
10 ADILA V.K.,
AGED 24 YEARS
D/O. MOOSAKOYA V.K., VETEKODAN HOUSE, ASHOKA
ROAD, MAMPAD (P.O), MALAPPURAM-676 542
11 FOUSIYA THACHAPARAMBIL
AGED 25 YEARS
D/O. KUNHAHAMED T.P., THACHAPARAMBIL HOUSE,
RANDATHANI P.O., VARIYATH, MALAPPURAM
DISTRICT-676 510
12 MEENAKSHI HEMANTH
AGED 23 YEARS
D/O. DR. HEMANTH KUMAR V.V., HEMANTHAM,
MEETHAL VALAPPIL, KOTTOOLI, CALICUT-673 016
13 LAYA J. NAIR.,
AGED 25 YEARS
D/O. JAYARAJAN K.O.V.,
MAKKEERIYAM,PALIYERKOVVAL, KARIVELLUR
(P.O),KANNUR-670 521
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14 ADITHYA R. NATH
AGED 25 YEARS
D/O. RAVINATHAN K.V.,DEEPAM,
KINATHIL,EDACHAKKAI P.O., KASARAGOD DISTRICT-
671 310
15 EBEL RAJ N.,
AGED 25 YEARS
S/O. NADARAJAN D., NIRMMALYAM, PUNNAKULAM,
K.S.PURAM, P.O.PUTHIYAKAVU, KARUNAGAPPALLY,
KOLLAM-690 544
16 ASWATHY .S.,
AGED 25 YEARS
D/O. P.V.BALAKRISHNAN, ATTUPURATH HOUSE,
PERASSANUR P.O., KUTTIPPURAM (VIA) ,
MALAPPURAM-679 571
17 SREENATH N.,
AGED 24 YEARS
S/O. N.SUBRAMANYAN, NELLIERI ILLAM,PUTHUR,
KARIVELLUR (VIA), KOZHUMMAL P.O., KANNUR
DISTRICT-670 521
18 MEENU RAJ
AGED 25 YEARS
D/O. J.RAJENDRAN PILLAI,MEENU NIVAS, KOONAYIL
,PARAVUR P.O., KOLLAM-691 301
19 KRIPA KALLODE,
AGED 26 YEARS
D/O. AJAYAKUMAR M, HILL CREST, THANNIMOODU,
KARINGANNOOR (P.O),VELINALLOOR, KOLLAM-691 516
20 SHABANA P.,
AGED 24 YEARS
D/O. MAJEED P., WARIRAHMA, P.O.ANNASSERY,
THALAKKULATHUR, CALICUT-673 317
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21 SALIHA NAFEESATH V.P.,
AGED 25 YEARS
D/O.ABDULSATHAR HAJI S.P., KADEEJA MANZIL,
NEAR JUMA MASJID, MUTTOM P.O., VENGARA,
KANNUR-670 305
22 LAMIYA SHOUKATH M.,
AGED 24 YEARS
D/O. MADARI SHOUKATHALI, MADARI PALACE,
CHANDAKUNNU P.O., NILAMBUR, MALAPPURAM
23 ANJUSREE NAIR,
AGED 26 YEARS
D/O. J.PRASANNAN PILLAI, SREEBHAVAN,
CHARIPPARAMBU P.O., VELUMTHARA, KADAKKAL,
KOLLAM DISTRICT
24 POOJANATH .R.,
AGED 25 YEARS
D/O. RAVEENDRANATHAN K.K., KRISHNA MANDIRAM
HOUSE, MALA-KAKKATTIRI P.O., TRITHALA VIA,
PALAKKAD-679 534
25 GAYATHRI T.M,
AGED 25 YEARS
D/O. RAJAKUMARAN C.K., CHAITHANYAM,
AYODHYANAGAR, CHANDRA NAGAR P.O., PALAKKD
DISTRICT-678 007
26 HARITHA N.,
AGED 24 YEARS
D/O. P.V. CHANDRASEKHARAN, PUTHIYANAM VEEDU
(H), SREESTHA P.O., PAYANGADI (VIA),KANNUR
DISTRICT-670 303
27 THASNEEM HAMZAKUTTY
AGED 25 YEARS
D/O.HAMZAKUTTY K., THAHIRA MANZIL, NEAR PJHS,
PUTHIYANGADI, ETTAMMAL P.O., MADAYI, KANNUR
DISTRICT-670 304
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28 JOVIN JOSE
AGED 26 YEARS
S/O. A.J.JOSE, AENEKKATT HOUSE, CHITTARIKKAL
P.O., KASARAGOD-671 326
29 SNEHA R.,
AGED 24 YEARS
D/O. RAMANUNNI .S.,SIVALAYAM, VATTEKKAD,
KOLLENGODE, PALAKKAD DISTRICT-678 506
30 DIVEKA V.,
AGED 27 YEARS
S/O.VIJAYAN K., KORATHAPARAMBIL HOUSE,
PILAPPULLY, VADAVANNUR P.O., PALAKKAD DITRICT-
678 504
31 VARSHA C.K.,
AGED 24 YEARS
D/O. RAMACHANDRAN C.K., HARITHAM,PULPATTA
(P.O) KALATHINPADI, MALAPPURAM DISTRICT-676
123
32 MEGHA ROSE TOM,
AGED 25 YEARS
D/O. TOM JOSEPH, CHEMMARAPPALLIL HOUSE,
SREEKANDAPURAM P.O., KANNUR DISTRICT-670 631
33 JANSHER A.,
AGED 25 YEARS
S/O. BASHEER A., 9/9A,BOKKAR COLONY, DEVALA
,GUDALUR, THE NILGIRIS, TAMIL NADU-643 212
34 ASIF P.,
AGED 25 YEARS
S/O. ABDUL NAZAR P., POONTHOTTATHIL HOUSE,
KADANNAMANNA (P.O), MANKADA (VIA), MALAPURAM
DISTRICT-679 324
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35 RESHMA VIKRAM
AGED 24 YEARS
D/O. R.VIKRAMAN, SREE VINAYAKAM T.C., 54/1633
(2),PAPPANAMCODE P.O., TRIVANDRUM
36 JAZEEL MUHAMMED.C.
AGED 25 YEARS
S/O.MUHAMMED.T.P., BAITHU RAHMA, EDAPAZHASSI,
KANHILERI (P.O.), KANNUR - 670 702.
37 SANJEEDA
AGED 26 YEARS
D/O.MOHAMMED, PUTHANPEEDIYAKKAL HOUSE,
EZHUVANTHALA P.O., PALAKKAD DISTRICT - 679
335.
38 ALPHONSA RESHMI MATHEW
AGED 25 YEARS
D/O.MATHEW K.J., KUDILIL HOUSE, NORTH KALPETTA
P.O., EDAPPETTY, WAYANAD - 673 122.
39 RICHA BENNY
AGED 25 YEARS
D/O.BENNY THOMAS, KONGAMALA HOUSE, PALA P.O.,
KOTTAYAM - 686 575.
40 SUPARNA.K.
AGED 24 YEARS
D/O.SUBRAHMANNIAN.K., KALATHIL HOUSE,
KURIKKALAMPAD, POOVATHIKKAL P.O., AREEKODE,
MALAPPURAM - 673 639.
41 AYISHA MARJANA.K.
AGED 25 YEARS
D/O.ASHRAF.K., SHAFEEK MAHAL HOUSE,
PUTHIYANGADI P.O., PAVANGAD, CALICUT - 673
021.
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42 NAIR REMYA REGHUNANDANAN
AGED 24 YEARS
D/O.REGHUNANDANAN, KIYYATH HOUSE, ARATTUPUZHA
P.O., URAKAM VIA., THRISSUR.
43 HAYRUNNISA MOIDUNNI
AGED 26 YEARS
D/O.KOLKATTIL MOIDUNNI, VALYAPARAMBU HOUSE,
COYALMANNAM P.O., PALAKKAD DISTRICT - 678 702.
44 KEERTHI RAJ.S.
AGED 25 YEARS
D/O.RAJU.V., SANKEERTHANAM, KRA-C-15, KARUMOM
P.O., THIRUVANANTHAPURAM - 695 002.
45 SYAMDEV.V.S.
AGED 26 YEARS
S/O.SATHYAN.V.S., VELUTHANARU HOUSE,
EDATHIRUTHY P.O., THRISSUR - 680 703.
46 NAJA.M.K.
AGED 26 YEARS
D/O.KUNHALI.M.K., MUKKON KADAVATH HOUSE,
PAZHUR P.O., MAVOOR, KOZHIKODE - 673 661.
47 SULFIYA.N.
AGED 25 YEARS
D/O.NAZARUDHEEN.J., PARANKIMAMMOOTTIL, PADA
NORTH, KARUNAGAPPALLY, KOLLAM - 690 518.
48 ROSHNI MARY PRINCE
AGED 25 YEARS
D/O.PRINCE.M.J., MANGALATHU HOUSE, KUTTAPUZHA
P.O., THIRUVALLA.
49 SRUTHI VASANTH
AGED 25 YEARS
D/O.VASANDAN.S., C-256, ISRO STAFF QUARTERS,
PALLITHURA P.O., TRIVANDRUM - 695 586.
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50 SHALIMA JASMIN.T.
AGED 25 YEARS
D/O.ALI KUTTY.T., JASMIN MANZIL, KARAKKUNNU
P.O., THACHUNNI, MANJERI, MALAPPURAM.
51 RESHMA.M.R.
AGED 25 YEARS
D/O.REVI.M.N., MACHAT HOUSE, PO CHIYYARAM, PIN
- 680 026, THRISSUR.
52 JISHA.J.S.
AGED 25 YEARS
D/O.JAYANANDA.J.R., JAYABHAVAN KALLAYAM P.O.,
THIRUVANANTHAPURAM - 695 043.
53 ADHIL.T.S.
AGED 25 YEARS
S/O.SOOPHY.T.A., THALAYILLATH HOUSE, KADUMENI
P.O., KASARAGOD DISTRICT - 670 511.
54 LAKSHMI S.MENON
AGED 25 YEARS
D/O.SUNIL RAMACHANDRAN, 30/217, MADHAVAPURI,
IRINGADANPALLY ROAD, CHEVAYUR P.O., KOVOOR,
KOZHIKODE - 673 017.
55 ARSHAD.A.K.
AGED 25 YEARS
S/O.MOHAMMED ASHRAF.A.K., AYAMKUDIYIL HOUSE,
VALLAPUZHA, NILAMBUR, RSPO.
56 M.J.CHANDNI NAYANA
AGED 25 YEARS
D/O.M.B.JAYAN, 14/1384 MALIKAPARAMBIL,
C.A.JOSEPH ROAD, WEST KARUVELIPADDY, COCHIN
-5.
57 KARTHIKA.J.
AGED 24 YEARS
D/O.JAYARAJAN.K., KOWSTHUBHAM, BILATHIKULAM
ROAD, P.O.ERANHIPALAM, CALICUT - 673 006.
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58 ASLAHA.K.K.
AGED 25 YEARS
D/O.AMMED.K.K., KODIKANDY HOUSE, KILUR POST,
CALICUT - 673 523.
59 ARYASREE.V.
AGED 26 YEARS
D/O.RAMACHANDRAN.V., AKSHAYA, VADAKKAYIL H.O.,
THALAKKULATHUR P.O., ATHOLI (VIA), CALICUT -
673 317.
60 HAROON RASHEED ABDULLAH
AGED 26 YEARS
S/O.ABDULLA KOYA.K.P., AYSHAS, BEYPORE P.O.,
BEYPORE, CALICUT - 673 015.
61 REVATHY MURALEEDHARAN
AGED 25 YEARS
D/O.M.R.MURALEEDHARAN, ARACKAL HOUSE, NEAR
SIVA TEMPLE, POOTHOLE, THRISSUR DISTRICT.
BY ADV. SRI.MANOJ RAMASWAMY
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY PRINCIPAL SECRETARY TO
GOVERNMENT, HEALTH AND FAMILY WELFARE
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-691 001
2 KERALA UNIVERSITY OF HEALTH SCIENCES
MEDICAL COLLEGE, THRISSUR. REPRESENTED BY ITS
REGISTRAR.
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3 THE PRINCIPAL
MALABAR MEDICAL COLLEGE AND RESEARCH CENTRE,
MODAKKALLUR, ATHOLI, KOZHIKODE - 673 315.
BY ADV. SRI.P.SREEKUMAR,SC,KERALA UTY.HEALTH
AND ALLIED SCIENCE
OTHER PRESENT:
NISHA BOSE GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 25.02.2019, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
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JUDGMENT
The petitioners approached this court on account of delay in disbursing certificates on completion of the MBBS course. The learned counsel for the 3rd respondent submitted that they have no objection in releasing the certificates. It is submitted that who ever have approached them and they were given the certificates. In such circumstances there shall be direction to the 3rd respondent to issue such certificates to the petitioners without any delay, at any rate within a period of one month.
The Writ Petition is disposed as above.
Sd/-
A.MUHAMED MUSTAQUE JUDGE PR/25.02.2019 WP(C).No. 4947 of 2019 ..12..
APPENDIX PETITIONER'S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE CERTIFICATE OF MBBS ISSUED BY THE 2ND RESPONDENT TO 1ST AND 2ND PETITIONERS.
EXHIBIT P2 TRUE COPY OF THE CERTIFICATE OF REGISTRATION ISSUED TO 1ST AND 2ND PETITIONERS.
EXHIBIT P3 TRUE COPY OF THE BOND OF ONE OF THE PETITIONERS.
EXHIBIT P4 TRUE COPY OF THE PROSPECTUS (RELEVANT PORTION).
EXHIBIT P5 TRUE COPY OF THE GOVERNMENT ORDER VIDE G.O.(MS) NO.533/2008/H&FWD DATED 07/10/2008.
EXHIBIT P6 TRUE COPY OF THE ORDER VIDE NO.G.O. (RT) NO.2063/2012/H&FWD DATED 22/06/2012.
EXHIBIT P7 TRUE COPY OF THE ORDER G.O.(MS) NO.333/2012/H&FWD DATED 08/10/2012 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P8 TRUE COPY OF THE CALL LETTER FOR THE INTERVIEW FROM ESI CORPORATION, NEW DELHI.
EXHIBIT P9 TRUE COPY OF THE LETTER DATED 28/07/2018 ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P9 A TRUE COPY OF ONE SUCH LETTER SENT TO ONE OF THE PETITIONER'S HEREIN DATED 25/10/2018 BY THE 3RD RESPONDENT. WP(C).No. 4947 of 2019
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EXHIBIT P10 TRUE COPY OF THE ONE SUCH REPRESENTATION DATED 04/01/2019 FILED BY ONE OF THE PETITIONERS.
EXHIBIT P11 TRUE COPY OF THE JUDGMENT IN W.P.(C) NO.1275 OF 2017 DATED 20/02/2017. EXHIBIT P12 TRUE COPY OF THE JUDGMENT IN W.A.NO.493 OF 2017 DATED 22/03/2017. EXHIBIT P13 TRUE COPY OF THE JUDGMENT DATED 09/02/2018 IN W.P.(C) NO.3877 OF 2018.