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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(c) in The Infant Milk Substitutes, Feeding Bottles And Infant Foods (Regulation Of Production, Supply And Distribution) Rules, 1993

(c)[a label or container] [Substituted by G.S.R. 959(E), dated 19.12.2003 (w.e.f. 1.1.2004). ] shall not contain the terms "Humanised "or "Maternalised "or any other similar expression in any language;