Supreme Court - Daily Orders
M/S Hlg Trading vs Union Of India . on 11 March, 2019
Bench: A.M. Khanwilkar, Ajay Rastogi
ITEM NO.45 COURT NO.9 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 16798/2016
(Arising out of impugned final judgment and order dated 30-10-2015
in WP No. 24507/2015 passed by the High Court Of Judicature At
Madras)
M/S HLG TRADING Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 11-03-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE AJAY RASTOGI
For Petitioner(s) Mr. S.K. Bagaria, Sr. Adv.
Mr. Rajesh Rawal, Adv.
Ms. Iti Sharma, Adv.
Mr. Jay Kumar, Adv.
Mr. Kumud Lata Das, Adv.
Mr. Ravinder Nain, Adv.
Mr. Ashwani Kumar, AOR
For Respondent(s) Ms. Pinky Anand, ASG
Ms. Nisha Bagchi, Adv.
Ms. Aruna Gupta, Adv.
Mr. Sumit Teterwal, Adv.
Mr. B. Krishna Prasad, AOR
UPON hearing the counsel the Court made the following
O R D E R
Leave granted.
Tag with Civil Appeal Nos.12735-12736 of 2017.
Signature Not Verified(NEETU KHAJURIA) (VIDYA NEGI) Digitally signed by NEETU KHAJURIA Date: 2019.03.13 COURT MASTER COURT MASTER 13:17:32 IST Reason: