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[Section 17]
[Entire Act]
State of Tamilnadu - Subsection
Section 17(2) in Tamil Nadu Palm Tree Workers Social Security and Welfare Scheme, 2006
| (a) | Death | Rs. 1,00,000 |
| (b) | Loss of actual physical separation of or totaland irrecoverable loss of use of- | |
| (i) both hands; or | Rs. 1,00,000 | |
| (ii) both feet; or | ||
| (iii) one hand and one foot; or | ||
| (iv) total and irrecoverable loss of sight in both eyes, | ||
| (c) | Loss of actual physical separation of or total and irrecoverableloss of use of -(i) one hand; or | Rs. 50,000 |
| (ii) one foot; or | ||
| (iii) total and irrecoverable loss of sight in one eye. | ||
| (d) | Permanent total disablement from injuries otherthan those specified in items (b) and (c) above. | Rs. 25,000 |
| (e) | Permanent partial disablement as specified incolumn (1) of the Table appended hereunder. | At the rate specified in the corresponding entryin column (2) of the Table below: |
| Nature of disablement | Compensation in percentage (to be applied onRs. 1,00,000) | |
| 1 | 2 | |
| Percent | ||
| 1. Loss of toes | AllGreat both phalangesGreat One phalanxOther than great, if more than one toe lost each | 20521 |
| 2. Loss of hearing | Both ears | 50 |
| 3. Loss of hearing | one ear | 15 |
| 4. Loss of four fingers and thumb of one hand | 40 | |
| 5. Loss of four fingers | 35 | 35 |
| 6. Loss of thumb | Both Phalanges | 25 |
| 7. Loss of index finger | Three PhalangesTwo PhalangesOne Phalanx | 1084 |
| 8. Loss of middle linger | Three PhalangesTwo PhalangesOne Phalanx | 642 |
| 9. Loss of ring finger | Three PhalangesTwo PhalangesOne Phalanx | 542 |
| 10. Loss of little finger | Three PhalangesTwo PhalangesOne Phalanx | 432 |
| 11. Loss of Metacarpal 1st or 2nd 3rd, 4th or5th | (Additional)(Additional) | 32 |
| 12. Any other permanent partial disablement | Percentage as assessed by the Doctor. |