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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(2) in The Maharashtra Gramdan Rules, 1966

(2)Any person entitled to attend the meeting may, after the Collector has informed the villagers in terms of sub-rule (1), ask the Collector any questions relating to the constitution of the Gramdan village or apprise him of any matters relating thereto.