Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 4 in The U. P. Sugarcane Cess (Validation) Act, 1961 4. Repeal. The U. P. Sugarcane Cess (Validation) Ordinance, 1961 , (1 of 1961 .) is here by repealed.
