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[Cites 0, Cited by 0] [Section 75A(1)] [Section 75A] [Entire Act]

State of Maharashtra - Subsection

Section 75A(1)(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)constitute in respect of all Councils, or any class of municipal areas, a municipal service or services (to be called by such designations as may be specified in the notification) of,-
(i)[Chief Officers and Additional Chief Officers] [These words were substituted for the words 'Chief Officers' by Maharashtra 15 of 2012, Section 11 (w.e.f. 4-8-2012).] of such Councils, and
(ii)all or any of the other officers, specified in sub-section (2) of section 75 whose minimum salary (exclusive of allowances) is not less than Rs. 225 per month;