Gauhati High Court
Union Of India vs M/S Tenzing Construction on 8 May, 2019
Author: Suman Shyam
Bench: Suman Shyam
Page No.# 1/2
GAHC010033842019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil) 614/2019
1:UNION OF INDIA
REPRESENTED BY THE CHIEF ENGINEER PROJECT VARTAK, BORDER
ROAD ORGANISATION, C/O 99 APO DIST SONITPUR, ASSAM 784001
VERSUS
1:M/S TENZING CONSTRUCTION
MAIN MARKET, DIRANG, WEST KAMENG, ARUNACHAL PRADESH 790101
Advocate for the Petitioner : MR. S C KEYAL
Advocate for the Respondent : MR. D WANGDI
Linked Case : Arb.A. 5/2019
1:UNION OF INDIA
REPRESENTED BY THE CHIEF ENGINEER PROJECT VARTAK
BORDER ROAD ORGANISATION
C/O 99 APO
DIST SONITPUR
ASSAM 784001
VERSUS
1:M/S TENZING CONSTRUCTION
MAIN MARKET
DIRANG
WEST KAMENG
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ARUNACHAL PRADESH 790101
Advocate for the Petitioner : MR. S C KEYAL
Advocate for the Respondent : MR. D WANGDI
BEFORE
HONOURABLE MR. JUSTICE SUMAN SHYAM
ORDER
Date : 08-05-2019 On the prayer of learned counsel appearing for both the parties, this matter stands adjourned for the day and shall now be listed again on 15/05/2019 for orders.
JUDGE Sukhamay Comparing Assistant