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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(5) in The Chhattisgarh Excise Settlement of Licences for Retail Sale of Country Liquor (In District Raipur, Durg, Rajnandgaon, Dhamtari and Mahasamund) Rules, 2001

(5)That he shall not employ any salesman or representative who has criminal background as mentioned in clause (111) or who suffer from any infectious or contagious disease or is below 21 years of age or a woman;