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State of Sikkim - Section

Section 75 in Sikkim Excise Act, 1992

75. Bar to transfer of trail on application of accused.

- The provisions of section 191 of the Code of criminal Procedure, 1973 shall not apply in any case in which a Magistrate takes cognizance of an offence under this Act on the report of any officer referred to in clause (a) or clause (b) of section 74.