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[Cites 0, Cited by 0] [Section 6B] [Entire Act]

Bombay Presidency - Subsection

Section 6B(i) in The Bombay Electricity (Special Powers) Act, 1946

(i)the State Government may by order direct the licensee to discontinue or reduce indefinitely or for such period as is stated in the order the supply of electrical energy made to such undertaking or consumer, and the licensee shall thereupon discontinue or reduce the supply of electrical energy to such undertaking or consumer; or