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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(1)(b) in Telangana Borstal Schools Act, 1925

(b)[XXX] [Clause (a) and in clause (b) the words 'in other cases' were omitted by the Andhra Adaptation of Laws (Amendment) Order, 1954.] to the District Magistrate or Sub-divisional Magistrate to whom he is subordinate].