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State of West Bengal - Section

Section 3 in The West Bengal State Laws (Extension To Cooch Behar) Act, 1950.

3. Repeal of corresponding laws.

- If immediately before the commencement of this Act there is in force in Cooch Behar an Act, Ordinance, Regulation or other law corresponding to an Act specified in the Schedule, such corresponding law shall upon the commencement of this Act, stand repealed.