Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 784] [Entire Act] State of Punjab - Subsection Section 784(3) in Punjab Jail Manual, 1996 (3)The prisoner shall now be marched to the scaffold under the charge of the Deputy Superintendent and guarded by a head-warder and six warders, two proceeding in front, two behind and one holding either arms.
