Calcutta High Court (Appellete Side)
M/S. Bma Stainless Limited & Anr vs The State Of West Bengal & Ors on 30 August, 2017
Author: Aniruddha Bose
Bench: Aniruddha Bose
1 01 30.08.17
. M.A.T. 1437 of 2017 ab C.A.N. 8312 of 2012 (File Not supplied) M/s. BMA Stainless Limited & Anr.
Vs The State of West Bengal & Ors.
Mr. Pratap Chatterjee, Sr. Advocate Mr. Shyamal Sarkar Mr. Amitava Mitra Mr. Rajesh Gupta Mr. Parag Chaturvedi ... For the Petitioners.
Mr. Tapan Mukherjee Mr. Prithu Dudhoria ... For the State.
Let this matter be listed on 31st August, 2017 at 2 p.m. (Aniruddha Bose, J.) (Arindam Sinha,J.)