Section 4(6)(a) in The Environment (Protection) Rules, 1986

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Union of India - Subsection

Section 4(6)(a) in The Environment (Protection) Rules, 1986

(a)where the person to be served is a company, if the document is addressed in the name of the company at its registered office or at its principal office or place of business and is either,-

(i)sent by registered post, or

(ii)delivered at its registered office or at the principal office or place of business;

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Union of India - Subsection

Section 4(6)(a) in The Environment (Protection) Rules, 1986