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[Cites 0, Cited by 0] [Section 99] [Entire Act]

Bombay Presidency - Subsection

Section 99(a) in Bombay Police Act, 1951

(a)when driving a vehicle along a street and except in cases of actual necessity or of some sufficient reason, for deviation, fail to keep on the left side of such street and when passing and other proceeding in the same direction fail to keep on the right side of such vehicle; or