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Calcutta High Court (Appellete Side)

Bipul Kumar Biswas & Ors vs Union Of India & Ors on 27 January, 2020

                                              1

05   27.01.2020
Sc

                     W.P.C.T. 49 OF 2017
                            ----------

Bipul Kumar Biswas & Ors.

-vs.-

Union of India & Ors.

with W.P.C.T. 69 OF 2017

----------

Paritosh Kumar Majumder & Ors.

-vs.-

Union of India & Ors.

with W.P.C.T. 68 OF 2017

----------

Kanchan Das & Ors.

-vs.-

Union of India & Ors.

with W.P.C.T. 67 OF 2017

----------

Abhishek Ghosh & Ors.

-vs.-

Union of India & Ors.

with W.P.C.T. 70 OF 2017

----------

Samrat Halder & Ors.

-vs.-

Union of India & Ors.

with W.P.C.T. 71 OF 2017

----------

Subhankar Sardar & Ors.

-vs.-

Union of India & Ors.

with W.P.C.T. 31 OF 2017

----------

Tapas Mondal

-vs.-

Union of India & Ors.

2

with W.P.C.T. 132 OF 2017

----------

Subhendu Deb & Ors.

-vs.-

Union of India & Ors.

with W.P.C.T. 73 OF 2017

----------

Sanjiban Mondal & Ors.

-vs.-

Union of India & Ors.

with W.P.C.T. 72 OF 2017

----------

Krishnendu Das

-vs.-

Union of India & Ors.

with W.P.C.T. 315 OF 2016

----------

Susovan Tikadar

-vs.-

Union of India & Ors.

with W.P.C.T. 294 OF 2016

----------

Alok Saha & Ors.

-vs.-

Union of India & Ors.

with W.P.C.T. 313 OF 2016

----------

Bidyut Mahanta

-vs.-

Union of India & Ors.

3

Mr. Bikash Ranjan Bhattacharya Mr. Sudipta Dasgupta Mr. Bikram Banerjee Ms. Tanushree Roy Ms. Riya Das Ms. Dipa Acharya Mr. Arka Nandi.

..For the Petitioners in WPCT 49 of 2017 & WPCT 315 of 2016.

Mr. Saktinath Mukherjee Mr. S. K. Datta Mr. Barun Chatterjee.

..For the Petitioners in WPCT 67 of 2017 WPCT 68 of 2017 WPCT 69 of 2017 WPCT 70 of 2017 WPCT 71 of 2017 WPCT 31 of 2017 WPCT132 of 2017 WPCT 73 of 2017 & WPCT 72 of 2017.

Mr. Amit Kumar Pan ..For the added respondent, Mr. Sudip Nag in the concerned writ petition.

Mr. Pratik Dhar Mr. Kartik Kumar Roy Mr. Samir Halder.

..For the Petitioners in, in WPCT 31 of 2017 in WPCT 294 of 2016 in WPCT 313 of 2016.

Mr. Jayanta Banerjee Ms. Soma Roy Choudhury.

..For the UOI in all the writ petitions.

Mr. Tarun Jyoti Tewari .. For the added respondent, Subhra Kanti Biswas in WPCT 49 of 2017.

Mr. Sabyasachi Chatterjee Mr. Sourav Mondal 4 Mr. Firdous Samim Ms. Gopa Biswas.

.. For the added respondent, in WPCT 49 of 2017.

Mr. Tapas Kumar Ghosh Mr. Tanmay Chowdhury.

..For the added respondent, Prasenjit Roy in concerned writ petition.

Mr. Animesh Paul ..For the added respondent, Mr. Nirupam Bhakat in the concerned writ petition.

Mr. Bhaskar Seth ....For the added respondent Mr. Parimal Mukherjee in W.P.C.T. 49 of.

------------

The writ petitions are heard-in-part.

ACO Put up the writ petitions under the same heading on February 4, 2020 (second half).

(Protik Prakash Banerjee, J.) (Dipankar Datta, J.)