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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(4) in Gujarat Consumer Protection Rules, 1988

(4)The wrapper shall be further secured by means of strong twine or thread or both above and across the container and the knots of the twine or thread shall the be fastened on the wrapper by means of a sealing wax on which there shall be at least four distinct and clear impressions of the seal of the District Forum.