Himachal Pradesh High Court
H.P. State Coop. Bank Ltd. vs . State Of H.P. & on 25 September, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
H.P. State Coop. Bank Ltd. vs. State of H.P. & Ors.
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CWP No. 4588 of 2023 25.09.2023 Present: None for the petitioner.
M/s Rupinder Singh and Pushpinder Jaswal, Additional Advocate Generals with Ms. Ranjna Patial and Mr. Sumit Sharma, Deputy Advocate Generals, for the respondents-State.
of List before another Bench at the pleasure of Hon'ble the Chief Justice.
rt (Ajay Mohan Goel) Judge September 25, 2023 (Vinod) ::: Downloaded on - 25/09/2023 20:35:18 :::CIS