Section 3(4) in The Bombay Secondary School Certificate Examination Act, 1948
(4)The names of the persons who have been elected or nominated to be members of the Board under sub-section [***] [The brackets, figure and word '(2) or' deleted by Gujarat 6 of 1969, dated 11th April, 1969.] (3) shall be published by the Board in the Official Gazette].
