Supreme Court - Daily Orders
M/S Titan Securities Ltd. vs C.I.T.,New Delhi on 1 July, 2014
D ITEM NO.17 COURT NO.1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 22046/2013
(Arising out of impugned final judgment and order dated 28/02/2013
in ITA 263/2012 passed by the High Court Of Delhi At N. Delhi)
M/S TITAN SECURITIES LTD. Petitioner(s)
VERSUS
C.I.T.,NEW DELHI Respondent(s)
with prayer for interim relief and office report)
Date : 01/07/2014 This petition was called on for hearing today.
CORAM :
HON’BLE THE CHIEF JUSTICE
HON’BLE DR. JUSTICE B.S. CHAUHAN
HON’BLE MR. JUSTICE KURIAN JOSEPH
For Petitioner(s) Mr. K. Sampath, Adv.
Mr. S. Krishnan, Adv.
Mrs Rani Chhabra ,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Issue notice.
Connect with S.L.P. (C) No. 25549 of 2012.
(PARDEEP KUMAR) (RENU DIWAN) AR-cum-PS COURT MASTER Signature Not Verified Digitally signed by Pardeep Kumar Date: 2014.07.02 21:26:37 IST Reason: