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[Cites 0, Cited by 0] [Section 10(18)] [Section 10] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 10(18)(e) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(e)details of any other material fact including change of its directors, any legal proceedings that may have a significant bearing on the activity of the REIT within seven working days of such action.