Calcutta High Court
Multiple Manpowerdevelopment Pvt. Ltd vs Union Of India & Ors on 12 May, 2011
Author: I. P. Mukerji
Bench: I. P. Mukerji
AP No. 496 of 2011
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
MULTIPLE MANPOWERDEVELOPMENT PVT. LTD.
Versus
UNION OF INDIA & ORS.
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI
Date : 12th May, 2011.
Mr. A. Mondal...for petitioner.
The Court : On the prayer of the learned advocate for the petitioner, let the matter appear in the monthly list of June, 2011.
(I. P. MUKERJI, J.) Pkd.