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Delhi High Court - Orders

M/S Splendor Landbase Limited vs M/S Ntt Data Global Delivery Services ... on 17 November, 2025

Author: Jasmeet Singh

Bench: Jasmeet Singh

                          $~70-74
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    O.M.P. (COMM) 479/2025 & I.A. 28436/2025, I.A. 28435/2025
                               M/S SPLENDOR LANDBASE LIMITED                       .....Petitioner
                                               Through: Mr. Praveen Kumar and Mr. Sarthak
                                               Gupta, Advocates
                                               versus
                               M/S NTT DATA GLOBAL DELIVERY SERVICES PRIVATE
                               LIMITED                                           ...Respondent
                                               Through: Mr. Praveen Kumar and Mr. Sarthak
                                               Gupta, Advocates
                          71
                          +    O.M.P. (COMM) 480/2025 & I.A. 28437/2025, I.A. 28438/2025
                               M/SSPLENDOR LANDBASE LIMITED                         ....Petitioner
                                               Through: Mr. Praveen Kumar and Mr. Sarthak
                                               Gupta, Advocates
                                               versus
                               M/S NTT DATA GLOBAL DELIVERY SERVICES PRIVATE
                               LIMITED                                         .....Respondent
                                               Through:
                          72
                          +    O.M.P. (COMM) 481/2025 & I.A. 28439/2025
                               M/S SPLENDOR LANDBASE LIMITED                        ....Petitioner
                                               Through: Mr. Praveen Kumar and Mr. Sarthak
                                               Gupta, Advocates
                                               versus
                               M/S NTT DATA GLOBAL DELIVERY SERVICES PRIVATE
                               IMITED                                             ...Respondent
                                               Through:
                          73
                          +    O.M.P. (COMM) 482/2025 & I.A. 28440/2025, I.A. 28441/2025,
                               I.A. 28636/2025
                               M/S SPLENDOR LANDBASE LIMITED                        ....Petitioner
                                               Through: Mr. Praveen Kumar and Mr. Sarthak
                                               Gupta, Advocates
                                               versus
                               M/S NTT DATA GLOBAL DELIVERY SERVICES PRIVATE
                               LIMITED                                         .....Respondent




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/11/2025 at 22:03:32
                                                                   Through:
                          74
                          +         O.M.P. (COMM) 483/2025 & I.A. 28442/2025, I.A. 28443/2025
                                    M/S SPLENDOR LANDBASE LIMITED                       .....Petitioner
                                                   Through: Mr. Praveen Kumar and Mr. Sarthak
                                                   Gupta, Advocates
                                                   versus
                                    M/S NTT DATA GLOBAL DELIVERY SERVICES PRIVATE
                                    LIMITED                                          ....Respondent
                                                   Through:

                                    CORAM:
                                    HON'BLE MR. JUSTICE JASMEET SINGH
                                                 ORDER
                          %                      17.11.2025

                                    Learned          counsel         for      the      petitioner         requests         for   a   short
                          accommodation.

At his request, list on 18.12.2025 JASMEET SINGH, J NOVEMBER 17, 2025/AS This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/11/2025 at 22:03:32