Delhi High Court - Orders
M/S Splendor Landbase Limited vs M/S Ntt Data Global Delivery Services ... on 17 November, 2025
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~70-74
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 479/2025 & I.A. 28436/2025, I.A. 28435/2025
M/S SPLENDOR LANDBASE LIMITED .....Petitioner
Through: Mr. Praveen Kumar and Mr. Sarthak
Gupta, Advocates
versus
M/S NTT DATA GLOBAL DELIVERY SERVICES PRIVATE
LIMITED ...Respondent
Through: Mr. Praveen Kumar and Mr. Sarthak
Gupta, Advocates
71
+ O.M.P. (COMM) 480/2025 & I.A. 28437/2025, I.A. 28438/2025
M/SSPLENDOR LANDBASE LIMITED ....Petitioner
Through: Mr. Praveen Kumar and Mr. Sarthak
Gupta, Advocates
versus
M/S NTT DATA GLOBAL DELIVERY SERVICES PRIVATE
LIMITED .....Respondent
Through:
72
+ O.M.P. (COMM) 481/2025 & I.A. 28439/2025
M/S SPLENDOR LANDBASE LIMITED ....Petitioner
Through: Mr. Praveen Kumar and Mr. Sarthak
Gupta, Advocates
versus
M/S NTT DATA GLOBAL DELIVERY SERVICES PRIVATE
IMITED ...Respondent
Through:
73
+ O.M.P. (COMM) 482/2025 & I.A. 28440/2025, I.A. 28441/2025,
I.A. 28636/2025
M/S SPLENDOR LANDBASE LIMITED ....Petitioner
Through: Mr. Praveen Kumar and Mr. Sarthak
Gupta, Advocates
versus
M/S NTT DATA GLOBAL DELIVERY SERVICES PRIVATE
LIMITED .....Respondent
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/11/2025 at 22:03:32
Through:
74
+ O.M.P. (COMM) 483/2025 & I.A. 28442/2025, I.A. 28443/2025
M/S SPLENDOR LANDBASE LIMITED .....Petitioner
Through: Mr. Praveen Kumar and Mr. Sarthak
Gupta, Advocates
versus
M/S NTT DATA GLOBAL DELIVERY SERVICES PRIVATE
LIMITED ....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 17.11.2025
Learned counsel for the petitioner requests for a short
accommodation.
At his request, list on 18.12.2025 JASMEET SINGH, J NOVEMBER 17, 2025/AS This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/11/2025 at 22:03:32