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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(1)(vi) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(vi)One member by secondary teachers, other than head-masters of secondary schools, situate within the University area from amongst themselves in the manner specified in the Statutes;