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State of Madhya Pradesh - Section

Section 12 in The M.P. Upcharyagriha Tatha Rujopchar Sambandhi Sthapanaye (Registrikaran Tatha Anugyapan) Rules, 1997

12. Change in staff.

- Changes in the Medical, Nursing, Midwifery or Technical stall' together with the dates on which such changes have taken place shall be communicated to the supervising authority immediately and in any case not later than [thirty days] [Substituted for 'three days' by M.P. Notification No. F-13-3-05-XVII-Med.-2, dated 17-1-2007.] of such change.