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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(e) in Andhra Pradesh Government Professional Institutions (Regulation of Admissions into Under-Graduate Medical and Dental Professional Courses, 2004

(e)"Institutions" means, unless otherwise specifically mentioned, all the Government Professional Colleges imparting under Graduate Professional Education in medical and dental courses.