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[Cites 0, Cited by 1] [Section 5(3)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(3)(iii) in U.P. Sugarcane (Regulation Supply and Purchase) Act, 1953

(iii)one representative of the licensed power driven khandsari manufacturing units in the reserved area, to be elected by their owners;