Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 4 in The Indian Police Service (Probationers' Final Examination) Rules, 2012

4. Regional Languages

(2)The detailed syllabus for each subject specified in sub-rule (i) shall be determined by the Director before the commencement of each basic course and a copy of the said detailed syllabus shall be forwarded to the Central Government for its approval.