Jammu & Kashmir High Court - Srinagar Bench
State Of Jk & Ors vs Ajaz Ahmad on 6 November, 2019
Bench: Ali Mohammad Magrey, Tashi Rabstan
Serial No. 14
Advance List (Through V.C.)
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
CM No. 3594/2019
In LPA No. 129/2019
State of JK & Ors.
... Appellant(s)
Through: -
Mr B. A. Dar, Sr. AAG.
Vs
Ajaz Ahmad
Through: -
Mr Mubashir Gattu, Advocate.
... Respondent(s)
CORAM:
Hon'ble Mr Justice Ali Mohammad Magrey, Judge.
Hon'ble Mr Justice Tashi Rabstan, Judge.
ORDER
06.11.2019 Learned counsel for the respondent seeks and is granted four weeks' time for filing the objections to the Condonation of delay application filed by the appellants.
List again on 6th of December, 2019.
Meanwhile, the learned counsel for the appellants shall provide a copy of the Condonation of Delay application to the learned counsel for the respondent during the course of this week.
(Tashi Rabstan) (Ali Mohammad Magrey)
Judge Judge
SRINAGAR
November 6th, 2019
"TAHIR"
TAHIR MANZOOR BHAT
2019.11.06 16:49
I attest to the accuracy and
integrity of this document