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Bombay High Court

Hari Om Sayaji Properties Llp vs Yoga Yog Co-Op Housing Society And Ors on 18 April, 2023

Author: Prithviraj K. Chavan

Bench: Prithviraj K. Chavan

2023:BHC-AS:11916
                Bhalchandra                                             904-MCA-102-2019.odt




                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      CIVIL APPELLATE JURISDICTION

                          MISCELLANEOUS CIVIL APPLICATION NO. 102 OF 2019

                 Hari Om Sayaji Properties LLP.                              ...Applicant
                         Versus
                 Yoga Yog Co-Op Housing Society & Ors.                       ...Respondents

                                                     WITH
                   MISCELLANEOUS CIVIL APPLICATION (STAMP) NO. 30285 OF 2019

                 Brij Kishor M. Halwai & Ors.                                ...Applicants
                         Versus
                 M-S. Hari Om Developers
                 A Partnership Firm & Ors.                                   ...Respondents
                                                      .....
                 Mr. Nooruin Patel i/by Diamondwala & Co. for the Applicant in MCA
                 No.102/2019.
                 Mr. Sandeep Dharge i/by Mr. Jayesh Vyas for Respondent No.1 in MCA
                 No. 102/2019.
                 Mr. A. A. Siddique i/by A. A. Siddique for the Applicants in MCA (ST)
                 No.30285/2019 and for Respondent Nos. 2 to 4 in MCA No. 102/2019.
                                                      .....
                                                  CORAM : PRITHVIRAJ K. CHAVAN, J.

DATED : 18th APRIL, 2023.

P.C.

1. Learned Counsel for the Applicants, on instructions, seeks to withdraw the Applications, in view of the settlement of the dispute between the parties.

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2. Applications stands disposed off as withdrawn.

3. Pending Interim Applications, if any, shall also stands disposed off.

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