Bombay High Court
Hari Om Sayaji Properties Llp vs Yoga Yog Co-Op Housing Society And Ors on 18 April, 2023
Author: Prithviraj K. Chavan
Bench: Prithviraj K. Chavan
2023:BHC-AS:11916
Bhalchandra 904-MCA-102-2019.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
MISCELLANEOUS CIVIL APPLICATION NO. 102 OF 2019
Hari Om Sayaji Properties LLP. ...Applicant
Versus
Yoga Yog Co-Op Housing Society & Ors. ...Respondents
WITH
MISCELLANEOUS CIVIL APPLICATION (STAMP) NO. 30285 OF 2019
Brij Kishor M. Halwai & Ors. ...Applicants
Versus
M-S. Hari Om Developers
A Partnership Firm & Ors. ...Respondents
.....
Mr. Nooruin Patel i/by Diamondwala & Co. for the Applicant in MCA
No.102/2019.
Mr. Sandeep Dharge i/by Mr. Jayesh Vyas for Respondent No.1 in MCA
No. 102/2019.
Mr. A. A. Siddique i/by A. A. Siddique for the Applicants in MCA (ST)
No.30285/2019 and for Respondent Nos. 2 to 4 in MCA No. 102/2019.
.....
CORAM : PRITHVIRAJ K. CHAVAN, J.
DATED : 18th APRIL, 2023.
P.C.
1. Learned Counsel for the Applicants, on instructions, seeks to withdraw the Applications, in view of the settlement of the dispute between the parties.
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2. Applications stands disposed off as withdrawn.
3. Pending Interim Applications, if any, shall also stands disposed off.
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