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State of Odisha - Section

Section 3 in The Orissa Inland Steam Vessels Rules, 1935

3. Time and place of survey.

- Surveys shall be made by the Surveyor on any day in the year except Sundays and other public holidays, at any place of survey :Provided that a survey may be made at a place other than a place of survey and on Sundays and other public holidays on payment of additional fees prescribed in Sub-rules (1) and (3) of Rule 14 :Provided also that this rule shall not be held to prevent a Surveyor from inspecting any inland steam or motor vessel, her equipments or machinery, at any time and place it he has cause to believe that a casualty or damage has occurred to the vessel, equipments or machinery or that the certificate of survey should for any reason be cancelled or suspended under Section 13 of the Act.