Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 1st in Jammu and Kashmir Prevention of Cruelty to Animals Act, 1990 1st. :- Any person who rides or drives any animal recklessly or furiously and thereby is likely to cause cruelty to said animal;
