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[Cites 0, Cited by 0] [Section 453] [Entire Act]

State of Tamilnadu - Subsection

Section 453(2) in The Coimbatore City Municipal Corporation Act, 1981

(2)The provisions of section 5 of the Limitations Act, 1963 (Central Act 36 of 1963), shall, so far as may be, apply to any such appeal.Power to Summons