Supreme Court - Daily Orders
Gurmukh Singh Bhullar vs Raminder Kaur on 29 July, 2021
Bench: L. Nageswara Rao, Aniruddha Bose
ITEM NO.2 Court 6 (Video Conferencing) SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 706/2020
(Arising out of impugned final judgment and order dated 04-10-2019
in FAO-M No. 64/2015 passed by the High Court Of Punjab & Haryana
At Chandigarh)
GURMUKH SINGH BHULLAR Petitioner(s)
VERSUS
RAMINDER KAUR Respondent(s)
(IA No.5146/2020-EXEMPTION FROM FILING O.T. )
Date : 29-07-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s) Mr. Anilendra Pandey, AOR
Mr. Rajeev Yadav, Adv.
Ms. Suchita Dixit, Adv.
Mr. Sandeep, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated by learned counsel for the petitioner seeking adjournment due to personal difficulty, list after four weeks.
(Geeta Ahuja) (Anand Prakash)
Court Master Court Master
Signature Not Verified
Digitally signed by
GEETA AHUJA
Date: 2021.07.30
10:07:48 IST
Reason: