Delhi High Court - Orders
Manju Singal Proprietor Singla Food ... vs Deepak Kumar, Deepak Manocha, Sara ... on 23 November, 2022
Author: Navin Chawla
Bench: Navin Chawla
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O.(COMM.IPD-CR) 715/2022
MANJU SINGAL PROPRIETOR SINGLA FOOD PRODUCTS
..... Petitioner
Through: Mr.Mankaran Singh, Adv.
versus
DEEPAK KUMAR, DEEPAK MANOCHA, SARA SALES AND
ANR.
..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 23.11.2022 The learned counsel for the petitioner prays for an adjournment to seek instructions.
At his request, re-list on 16th January, 2023.
NAVIN CHAWLA, J NOVEMBER 23, 2022/rv Signature Not Verified Digitally Signed By:RENUKA NEGI Signing Date:25.11.2022 18:01:07