Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 12 in Rajasthan Lakes (Protection and Development) Authority Act, 2015

12. Authentication of orders, etc.

- All proceedings of the Authority shall be authenticated by the signature of the Chairperson or of any member authorised by the Chairperson in this behalf and all other orders and instruments of the Authority shall be authenticated by an officer of the Authority authorised by regulations.Chapter-IV Finance, Budget and Accounts