Madhya Pradesh High Court
Tripti vs Iipm (Indian Institute Of Palanning And ... on 19 February, 2018
THE HIGH COURT OF MADHYA PRADESH
W.P. No.3410/2014 & W.P. No.9765/2013
Indore, Dated: 19.02.2018
Shri Jitendra Sadhwani, learned counsel for the petitioner.
Shri Umesh Gajankush, learned Dy. Government Advocate for
respondent Nos.2 and 3/State.
In view of the order dated 17.08.2016, it is directed that Shri Aurindum Chovdhy shall appear before this Court on 19.03.2018.
Let information be given by the Registry on the E-mail of IIPM, Director, New Delhi and to the Branch Office regarding his presence.
(J.K. Maheshwari) Judge Digitally signed by Kafeel Ahmed Ansari Date: 2018.02.19 17:51:44 +05'30'