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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

Daman and Diu - Subsection

Section 70(1)(e) in The Daman And Diu Panchayat Regulation, 2012

(e)draw and discharge works out of the District Panchayat Fund referred to in section 80 and exercise such other powers and perform such other functions as may be prescribed.