Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(2)(f) in Rajasthan Registration of Births, Deaths and Marriages Act, 1958

(f)notwithstanding anything contained in any law relating to local authorities prescribe the registers to be kept and the form and manner in which births, deaths and marriages shall be registered under any such law;