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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of West Bengal - Subsection

Section 51(1)(b) in The West Bengal Maritime Board Act, 2000

(b)when any Board security is payable to two or more persons severally and either or any of them dies, the Board security shall be payable to the survivor or survivors or to the representatives of the deceased or to any of them.