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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(2) in The Punjab Agricultural University Act, 1961

(2)Subject to the provisions of sub-section (3), the term of office of the members of the Board, other than official members, shall be five years :Provided that the term of office of a member appointed or elected, as the case may be, to fill a casual vacancy shall be the residue of the term of his predecessor.