Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Andhra Pradesh - Subsection Section 3(2a) in Andhra Pradesh Entertainments Tax Act, 1939 (2a)[ "Cinematograph" includes any apparatus for the representation of moving pictures or series of pictures: [Inserted by Act No. 23 of 1988, dated 6.9.1988.]
