Madhya Pradesh High Court
Narendra Modi vs The State Of Madhya Pradesh on 13 May, 2024
Author: Sunita Yadav
Bench: Sunita Yadav
IN THE HIGH COURT OF MADHYA PRADESH At GWALIOR Gwalior, dated : 13-05-2024 Due to paucity of time, the following matters are adjourned as under:
Serial Numbers Next date of listing 86, 87, 92, 107, 119 List after two weeks 97, 98, 103, 104, 108, 111, 114, List after four weeks 116, 117 120 to 133, 136 to 142 List in the week commencing 15.07.2024 Interim order, if any, granted earlier shall continue till next date of listing.
(SUNITA YADAV) JUDGE AK/-
ANAND KUMAR 2024.05.14 10:11:49 +05'30'