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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(i) in THE PRE-NATAL DIAGNOSTIC TECHNIQUES (REGULATION AND PREVENTION OF MISUSE) AMENDMENT ACT, 2002

(i)in sub- section (3), for clause (a), the following clause shall be substituted, namely:-" (a) when appointed for the whole of the State or the Union territory, consisting of the following three members-